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[Cites 0, Cited by 0] [Section 315(2)] [Section 315] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 315(2)(a) in Jammu and Kashmir Municipal Corporation Act, 2000

(a)to restrict the slaughter of any animal in any place on the occasion of any religious festival or ceremony, subject to such conditions as the Commissioner may, by public notice, impose in this behalf, or