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Punjab-Haryana High Court

Gurbachan Singh vs Gurmeet Singh And Ors on 19 December, 2022

Author: Alka Sarin

Bench: Alka Sarin

                            268
                                    IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                                                   CHANDIGARH

                                                                           CR-37-2020 (O&M)
                                                                           Date of decision : 19.12.2022


                            Gurbachan Singh                                                  ... Petitioner(s)

                                                                  Versus

                            Gurmeet Singh and Ors.                                         ... Respondent(s)



                            CORAM : HON'BLE MRS. JUSTICE ALKA SARIN



                            Present:        Mr. Kishan Garg, Advocate for
                                            Mr. Ashish Aggarwal, Advocate for the petitioner.

                                            Mr. Mridul Sharma, Advocate for
                                            Mr. Rajinder Sharma, Advocate for respondent Nos.1 and 2.


                            ALKA SARIN, J. (ORAL)

Learned counsel for the petitioner seeks permission to withdraw the present revision petition. Learned counsel for the respondent Nos.1 and 2 states that he has no objection.

In view of the above, the present revision petition is dismissed as withdrawn. Pending applications, if any, also stand disposed off.

( ALKA SARIN ) 19.12.2022 JUDGE Yogesh Sharma NOTE: Whether speaking/non-speaking: Speaking Whether reportable: YES/NO YOGESH SHARMA 2022.12.20 10:28 I attest to the accuracy and integrity of this order/judgment.

Chandigarh