Punjab-Haryana High Court
Gurbachan Singh vs Gurmeet Singh And Ors on 19 December, 2022
Author: Alka Sarin
Bench: Alka Sarin
268
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
CR-37-2020 (O&M)
Date of decision : 19.12.2022
Gurbachan Singh ... Petitioner(s)
Versus
Gurmeet Singh and Ors. ... Respondent(s)
CORAM : HON'BLE MRS. JUSTICE ALKA SARIN
Present: Mr. Kishan Garg, Advocate for
Mr. Ashish Aggarwal, Advocate for the petitioner.
Mr. Mridul Sharma, Advocate for
Mr. Rajinder Sharma, Advocate for respondent Nos.1 and 2.
ALKA SARIN, J. (ORAL)
Learned counsel for the petitioner seeks permission to withdraw the present revision petition. Learned counsel for the respondent Nos.1 and 2 states that he has no objection.
In view of the above, the present revision petition is dismissed as withdrawn. Pending applications, if any, also stand disposed off.
( ALKA SARIN ) 19.12.2022 JUDGE Yogesh Sharma NOTE: Whether speaking/non-speaking: Speaking Whether reportable: YES/NO YOGESH SHARMA 2022.12.20 10:28 I attest to the accuracy and integrity of this order/judgment.
Chandigarh