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[Cites 0, Cited by 0] [Section 84(1)] [Section 84] [Entire Act]

State of West Bengal - Subsection

Section 84(1)(b) in The Calcutta Improvement Act, 1911

(b)in the case of manufactured jute, [seventy-five naye paise per metric tonne of one thousand kilograms] [Words substituted by the Adaptation of Laws Order, 1950.],