Supreme Court - Daily Orders
Jc 201178W Subedar (Rt) Ram Prasad ... vs Union Of India on 18 August, 2020
Bench: L. Nageswara Rao, Hemant Gupta, S. Ravindra Bhat
IN THE SUPREME COURT OF INDIA
CIVIL APPELLATE JURISDICTION
CIVIL APPEAL NO. 2020
(@ Diary No(s).7435/2020)
JC 201178W SUBEDAR (RT) RAM PRASAD SHUKLA ….Appellant(s)
VERSUS
UNION OF INDIA & ORS. …..Respondent(s)
O R D E R
Heard learned counsel for the appellant. We are not inclined to entertain this matter. The leave to appeal under Section 31(1) of the Armed Forces Tribunal Act, 2007 is rejected.
Pending application(s), if any, shall stand disposed of.
....................J. (L.NAGESWARA RAO) ....................J. (HEMANT GUPTA) Signature Not Verified ....................J. Digitally signed by GEETA AHUJA (S.RAVINDRA BHAT) Date: 2020.08.20 17:43:06 IST Reason: NEW DELHI;
18th August, 2020.
ITEM NO.3 Court 6 (Video Conferencing) SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
CIVIL APPEAL Diary No(s).7435/2020
(Arising out of impugned final judgment and order dated 29-11-2019 in OA No.1511/2018 passed by the Armed Forces Tribunal,Chandigarh, Regional Bench Chandimandir) JC 201178W SUBEDAR (RT) RAM PRASAD SHUKLA Petitioner(s) VERSUS UNION OF INDIA & ORS. Respondent(s) (with Applns For Exemption From Filing O.T.,leave To Appeal U/S 31(1) Of The Armed Forces Tribunal Act, 2007) Date : 18-08-2020 This matter was called on for hearing today. CORAM :
HON'BLE MR. JUSTICE L. NAGESWARA RAO HON'BLE MR. JUSTICE HEMANT GUPTA HON'BLE MR. JUSTICE S. RAVINDRA BHAT For Petitioner(s) Mr. Pradeep Kumar Yadav, Adv Mr. Vishal Thakre, Adv Mr. Abhay Singh Yadav, Adv Mr. Rudra Pratap Yadav, Adv Mr. Sanjeev Malhotra, AOR For Respondent(s) UPON hearing the counsel the Court made the following O R D E R The leave to appeal under Section 31(1) of the Armed Forces Tribunal Act, 2007 is rejected in terms of the Signed Order.
Pending application(s), if any, shall stand disposed of.
(Geeta Ahuja) (Anand Prakash) Court Master (SH) Court Master (Signed Order is placed on the file)