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Calcutta High Court (Appellete Side)

B.K. Engineering Works & Ors vs Board Of Trustees For The Post Of ... on 8 October, 2024

Author: Rajasekhar Mantha

Bench: Rajasekhar Mantha

08.10.2024.
Item No. 52.
Court No. 13
    ap
                           F.A. No. 266 of 2006

                     B.K. Engineering Works & Ors.
                                 Versus
                Board of Trustees for the Post of Calcutta


           1.

The appeal is more than seventeen years old.

2. Parties are not represented in an old appeal today. No accommodation is prayed for.

3. It seems to this Court that the appellants are not interested in pursuing the appeal.

4. F.A. No. 266 of 2006 shall stand dismissed for default.

5. Interim order, if any, shall stand vacated.

6. T.C.R., if any, be returned to the Court below.

7. The parties and/or Registry of this Court shall communicate a copy of this order to the Court below for necessary information.

8. All parties are directed to act on a server copy of this order duly downloaded from the official website of this Court.

(Rajasekhar Mantha, J.) (Ajay Kumar Gupta, J.) 2