Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 54] [Entire Act] State of Odisha - Subsection Section 54(10) in The Board's Excise Rules, 1965 (10)On the expiration of 24 hours after the work under Sub-rule (9), the contents of the vat so treated shall again be gauged and thoroughly stirred in the presence of the officer-in-charge.
