Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 68] [Entire Act] NCT Delhi - Subsection Section 68(3) in The Delhi Water Board Act, 1998 (3)A certificate of posting addressed to the appropriate person at his last known place of business or residence shall be sufficient proof of presentation to the service on such person of any bill or notice of demand under this section.
