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[Cites 0, Cited by 0] [Section 41] [Entire Act]

State of Uttar Pradesh - Subsection

Section 41(3) in The U.P. Transit of Timber and Other Forest Produce Rules, 1978

(3)The Ganga and its tributaries in Indian territory above Garhmuketshwar in the Meerut District, including an area within a direct distance of 8 kilometres from either bank of the main stream of the Ganga River, taking that stream at its cold season level.