Jharkhand High Court
Nand Kishore @ Nand Kishore Sharma & ... vs The Central Bank Of India on 28 September, 2018
Author: Rajesh Shankar
Bench: Rajesh Shankar
IN THE HIGH COURT OF JHARKHAND AT RANCHI
W.P.(C) No. 3269 of 2015
Nand Kishore @ Nand Kishore Sharma & Another ..... Petitioners
Versus
The Central Bank of India, Mumbai & Another ..... Respondents
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CORAM HON'BLE MR. JUSTICE RAJESH SHANKAR
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For the Petitioners: Mr. Shekhar Prasad Sinha For the Respondents: Mr. K. P. Choudhary
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07/28.09.2018 Mr. Shekhar Prasad Sinha, leaned counsel for the petitioners, seeks permission to withdraw the present writ petition.
Permission is granted.
The present writ petition is accordingly dismissed as withdrawn.
Satish/- (RAJESH SHANKAR, J)