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State of Punjab - Section

Section 948 in Punjab Jail Manual, 1996

948. Treatment of prisoners occupying an infected barrack.

- All prisoners shall be removed from the barrack or building in which a case of cholera occurs and other accommodation provided for them elsewhere with as little delay as possible; they shall be kept under observation in a separate building and enclosure both by day and night, so as to prevent their mingling with the other prisoners. If there is no suitable accommodation inside the jail, huts or tents for their better segregation should be erected outside the main wall, but within the Jail area.