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[Cites 0, Cited by 0] [Section 158(1)] [Section 158] [Entire Act]

Union of India - Subsection

Section 158(1)(a) in The Coal Mines Regulations, 2011

(a)No booster fan shall be installed belowground in the mine unless the manager is satisfied, as a result of a survey of the ventilation of every part of the mine liable to be affected, that such installation is necessary or expedient for the proper ventilation of the mine and that it should be installed.