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[Cites 0, Cited by 0] [Section 18(1)] [Section 18] [Entire Act]

State of Manipur - Subsection

Section 18(1)(c) in The Manipur (Hill Areas) District Councils Act, 1971

(c)declaring the election of all or any of the returned candidates to be void and the petitioner or any other candidate to have been duly elected.