Himachal Pradesh High Court
Sukhwinder Singh vs . State Of H.P. on 15 June, 2024
Author: Sushil Kukreja
Bench: Sushil Kukreja
Sukhwinder Singh vs. State of H.P. .
Cr.MP(M) No.97 of 2024 15.06.2024 Present: Mr. George, Advocate, for the petitioner.
Mr. Raj Negi, Additional Advocate General with Ms. Niyati Thakur, Deputy Advocate General, for the respondent/State.
Heard in part.
List for continuation on 21.06.2024, on which date, Investigating Officer is directed to remain present along with the entire record.
( Sushil Kukreja ) Judge June 15, 2024 (reena) ::: Downloaded on - 15/06/2024 20:34:14 :::CIS