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[Cites 0, Cited by 0] [Section 32(1)] [Section 32] [Entire Act]

Union of India - Subsection

Section 32(1)(e) in Sree Chitra Tirunal Institute For Medical Sciences And Technology, Trivandrum, Act, 1980

(e)the allowances, if any, to be paid to the Chairman and the members of the Governing Body and of standing and ad hoc committees under sub-sections (6) of section 10;