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Calcutta High Court

Precision Engineering & Fabricators ... vs Dadhibhal Shaw on 26 April, 2017

Author: Sanjib Banerjee

Bench: Sanjib Banerjee, Siddhartha Chattopadhyay

OD-1

                                 APO No. 251 of 2017
                                 ACO No. 56 of 2017
                                  CP No. 487 of 2016

                         IN THE HIGH COURT AT CALCUTTA
                             Civil Appellate Jurisdiction
                                   ORIGINAL SIDE


               PRECISION ENGINEERING & FABRICATORS PVT. LTD.
                                   VS.
                             DADHIBHAL SHAW

                                                                          Appearance
                                                                   Mr. R.R. Sen, Adv.
                                                                Mr. P.K. Bagaria, Adv.
                                                                          ...Company

  BEFORE:
  The Hon'ble JUSTICE SANJIB BANERJEE

And The Hon'ble JUSTICE SIDDHARTHA CHATTOPADHYAY Date : April 26, 2017.

The Court : Since the appellant is not represented, APO No. 251 of 2017 with ACO No. 56 of 2017 are dismissed for default.

The company is represented and says that the appeal is directed against an order of admission, but advertisements have already been published.

There will be no order as to costs.

(SANJIB BANERJEE, J.) (SIDDHARTHA CHATTOPADHYAY, J.) sg.