Calcutta High Court
Precision Engineering & Fabricators ... vs Dadhibhal Shaw on 26 April, 2017
Author: Sanjib Banerjee
Bench: Sanjib Banerjee, Siddhartha Chattopadhyay
OD-1
APO No. 251 of 2017
ACO No. 56 of 2017
CP No. 487 of 2016
IN THE HIGH COURT AT CALCUTTA
Civil Appellate Jurisdiction
ORIGINAL SIDE
PRECISION ENGINEERING & FABRICATORS PVT. LTD.
VS.
DADHIBHAL SHAW
Appearance
Mr. R.R. Sen, Adv.
Mr. P.K. Bagaria, Adv.
...Company
BEFORE:
The Hon'ble JUSTICE SANJIB BANERJEE
And The Hon'ble JUSTICE SIDDHARTHA CHATTOPADHYAY Date : April 26, 2017.
The Court : Since the appellant is not represented, APO No. 251 of 2017 with ACO No. 56 of 2017 are dismissed for default.
The company is represented and says that the appeal is directed against an order of admission, but advertisements have already been published.
There will be no order as to costs.
(SANJIB BANERJEE, J.) (SIDDHARTHA CHATTOPADHYAY, J.) sg.