Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 29] [Entire Act] State of Madhya Pradesh - Subsection Section 29(5) in The M.P. Bhiksha Vritti Nivaran Niyam, 1977 (5)Inmates shall be bound to do such work as the Superintendent may direct including domestic work in the institution, such as cleaning, cooking, washing clothes and sweeping.
