Telangana High Court
Smt. Chaganti Madhavi, Hyd. vs Secy., Hmda, Hyd. And 3 Ors. on 18 April, 2024
Author: T. Vinod Kumar
Bench: T. Vinod Kumar
THE HON'BLE SRI JUSTICE T. VINOD KUMAR
WRIT PETITION No.6995 of 2013
ORDER:
Learned counsel for petitioner submits that the cause in the Writ Petition does not survive for consideration of the Court any further.
2. Recording same, this Writ Petition is closed as infructuous. No costs.
3. As a sequel, miscellaneous petitions pending if any shall stand closed.
___________________ T. VINOD KUMAR, J Date: 18.03.2024 Vsv