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Telangana High Court

Smt. Chaganti Madhavi, Hyd. vs Secy., Hmda, Hyd. And 3 Ors. on 18 April, 2024

Author: T. Vinod Kumar

Bench: T. Vinod Kumar

      THE HON'BLE SRI JUSTICE T. VINOD KUMAR

                WRIT PETITION No.6995 of 2013
ORDER:

Learned counsel for petitioner submits that the cause in the Writ Petition does not survive for consideration of the Court any further.

2. Recording same, this Writ Petition is closed as infructuous. No costs.

3. As a sequel, miscellaneous petitions pending if any shall stand closed.

___________________ T. VINOD KUMAR, J Date: 18.03.2024 Vsv