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Himachal Pradesh High Court

Pooja Kumari vs . State Of H.P. & Ors. on 25 September, 2023

Author: Satyen Vaidya

Bench: Satyen Vaidya

Pooja Kumari vs. State of H.P. & Ors.

.

CWP No.6844 of 2023.

25.09.2023 Present: Mr. Onkar Jairath, Advocate, for the petitioner.

of Mr. Gautam Sood, Deputy Advocate General and Ms. Priyanka Chauhan, Deputy Advocate General, for the respondents- State.

rt CWP No. 6844 & CMP No. 13121 of 2023.

Notice. Ms. Priyanka Chauhan, learned Deputy Advocate General, appears and waives service of notice on behalf of the respondent and seeks time to file reply. Be filed on or before the next date.

List on 6th October, 2023.

In the meantime, the impugned transfer order dated 21st September, 2023 (Annexure P-1) shall remain stayed qua the petitioner only.

(Satyen Vaidya) Judge 25th September, 2023.

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