- The Chief Officer of a Municipality may, with or without assistants or workmen, enter into or upon any land in order, -(a)To make any inspection, survey, measurement, valuation or enquiry;(b)To take levels;(c)To dig or bore into the sub-soil;(d)To set out boundaries and the intended line of work;(e)To mark such levels, boundaries and lines by makings and cutting trenches; or(f)Do any other thing;whenever it is necessary to do so far any of the purposes of this Chapter, any rules or regulations made thereunder or any scheme sanctioned under this Chapter.
