Supreme Court - Daily Orders
Ajay Kumar Bassi vs Central Bureau Of Investigation on 28 July, 2020
Bench: Chief Justice, A.S. Bopanna, V. Ramasubramanian
ITEM NO.15 Court 1 (Video Conferencing) SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition(s)(Civil) No(s). 90/2019
AJAY KUMAR BASSI Petitioner(s)
VERSUS
CENTRAL BUREAU OF INVESTIGATION & ANR. Respondent(s)
(IA No. 176244/2019 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 66515/2020 - EARLY HEARING APPLICATION
IA No. 14801/2019 - EX-PARTE STAY
IA No. 66511/2020 - STAY APPLICATION
IA No. 20995/2020 - STAY APPLICATION)
Date : 28-07-2020 These matters were called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE A.S. BOPANNA
HON'BLE MR. JUSTICE V. RAMASUBRAMANIAN
For Petitioner(s) Mr. Rajeev Dhawan,Sr.Adv.
Mr. Sunil Fernandes, AOR
For Respondent(s) Mr. Tushar Mehta,SG
Mr. S.V. Raju,ASG
Mr. Vikramjit Banerjee,ASG
Ms. Aishwarya Bhati,ASG
Mr. Rajat Nair,A<dv.
Ms. Swati Ghildiyal,Adv.
Mr. Arvind Kumar Sharma, AOR
UPON hearing the counsel the Court made the following
O R D E R
Mr. Rajeev Dhawan, learned senior counsel appearing on behalf of the petitioner seeks permission to withdraw the writ petition with liberty to avail an appropriate remedy.
Permission granted. The writ petition is dismissed as withdrawn with liberty as prayed for.
Signature Not VerifiedDigitally signed by GULSHAN KUMAR ARORA Date: 2020.07.28 18:02:36 IST Reason: All contentions are left open.
(MADHU BALA) (INDU KUMARI POKHRIYAL)
AR-CUM-PS ASSISTANT REGISTRA