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[Cites 0, Cited by 0] [Section 90] [Entire Act]

State of Odisha - Subsection

Section 90(4) in Cuttack Development Authority (Planning and Building Standards) Regulations, 2001

(4)Every multi-storeyed building to be constructed /reconstructed/ added to or altered within the Development Area of Cuttack shall adhere to these additional requirements.