Supreme Court - Daily Orders
Anil Mahajan vs The Estate Officer, on 3 January, 2014
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ITEM NO.52 COURT NO.14 SECTION XI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Civil) No(s).34273-34274/2013
(From the judgement and order dated 22/08/2013 in CMWP No.39732/1996 dated
30/09/2013 in SA No.1226/2013 of The HIGH COURT OF JUDICATURE AT ALLAHABAD)
ANIL MAHAJAN Petitioner(s)
VERSUS
ESTATE OFFICER, 116 TAJ ROAD AGRA & ANR Respondent(s)
(With appln(s) for permission to place addl. documents on record and prayer
for interim relief)
Date: 03/01/2014 These Petitions were called on for hearing today.
CORAM :
HON’BLE MR. JUSTICE JAGDISH SINGH KHEHAR
HON’BLE MR. JUSTICE J. CHELAMESWAR
For Petitioner(s) Mr. Prashant Kumar, Adv.
for M/S. Ap & J Chambers
For Respondent(s) None
UPON hearing counsel the Court made the following
O R D E R
Leave granted.
|(Parveen Kr.Chawla) | |(Phoolan Wati Arora) |
|Court Master | |Assistant Registrar |
| | | |