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Supreme Court - Daily Orders

Anil Mahajan vs The Estate Officer, on 3 January, 2014

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ITEM NO.52                  COURT NO.14              SECTION XI

              S U P R E M E    C O U R T   O F    I N D I A
                            RECORD OF PROCEEDINGS

Petition(s) for Special Leave to Appeal (Civil) No(s).34273-34274/2013

(From the judgement and order dated 22/08/2013 in CMWP No.39732/1996 dated
30/09/2013 in SA No.1226/2013 of The HIGH COURT OF JUDICATURE AT ALLAHABAD)


ANIL MAHAJAN                                          Petitioner(s)

                   VERSUS

ESTATE OFFICER, 116 TAJ ROAD AGRA & ANR              Respondent(s)

(With appln(s) for permission to place addl. documents on record and       prayer
for interim relief)


Date: 03/01/2014    These Petitions were called on for hearing today.


CORAM :
          HON’BLE MR. JUSTICE JAGDISH SINGH KHEHAR
          HON’BLE MR. JUSTICE J. CHELAMESWAR



For Petitioner(s)          Mr. Prashant Kumar, Adv.
                        for M/S. Ap & J Chambers


For Respondent(s)           None

             UPON hearing counsel the Court made the following
                                 O R D E R

Leave granted.





      |(Parveen Kr.Chawla)                       | |(Phoolan Wati Arora)                |
|Court Master                              | |Assistant Registrar                   |
|                                          | |                                      |