Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 13 in The Orissa Glanders and Farcy Rules, 1941 13. License for removal of horses. - Licences under Section 11 of the Act for the removal of horses shall be granted by the Inspector in the form set forth in Schedule V.
