Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 38A(2)] [Section 38A] [Entire Act]

NCT Delhi - Subsection

Section 38A(2)(b) in The Delhi Rent Control Act, 1958

(b)transfer any appeal or proceeding pending before it for disposal to, any Additional Tribunal; or [Inserted by Act 37 of 1984, section 2 (w.e.f. 26-5-1984).]