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[Cites 0, Cited by 0] [Section 17(4)] [Section 17] [Entire Act]

State of Rajasthan - Subsection

Section 17(4)(ii) in The Rajasthan Colonisation (Temporary Cultivation Leases) Conditions, 1955

(ii)if the or any member of his family or any of his co-sharers in any other tenancy has previously received from the Government any lease or grant of land; and