Section 20(1)(c) in The Krantiguru Shyamji Krishna Verma Kachchh University Act, 2003

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State of Gujarat - Subsection

Section 20(1)(c) in The Krantiguru Shyamji Krishna Verma Kachchh University Act, 2003

(c)to sanction the transfer of any amount not exceeding five thousand rupees within a minor head from one subordinate head to another or from one primary unit to another;

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State of Gujarat - Subsection

Section 20(1)(c) in The Krantiguru Shyamji Krishna Verma Kachchh University Act, 2003