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State of Goa - Section

Section 39 in The Goa Excise Duty Act, 1964

39. Fine in lieu of confiscation.

- Whenever confiscation is authorised by this Act, the officer ordering the same may give the owner of the goods an option to pay in lieu of confiscation such fine as the officer thinks fit. Payment of the fine does not absolve the owner of the goods from the payment of duties and other charges prescribed in this Act.