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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Uttarakhand - Subsection

Section 4(15) in Uttarakhand Right of Children to Free and Compulsory Education Rules, 2011

(15)Where in a school, there is no provision for completion of elementary education, under clause (1) of section 5 of the Act, the District Education Officer shall make proper arrangements for completion of elementary education of the children by assisting the child in taking a transfer to the nearest approved school where such facilities are available.