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[Cites 0, Cited by 0] [Section 55] [Entire Act]

Union of India - Subsection

Section 55(1) in Dock Workers (Safety, Health and Welfare) Scheme, 1961

(1)All metal, wooden, rope or other ladders that have to be used by dock workers, shall be of sound material, good construction and adequate strength for which they are intended and shall be properly maintained.