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[Cites 0, Cited by 0] [Section 23] [Entire Act]

State of Tamilnadu - Subsection

Section 23(3) in Regulations of the Tamil Nadu Agricultural University

(3)The Board may at its discretion re-employ Such of the transferred employees from the State Government service, who retire from the University while on deputation, on superannuation at the age of fifty-eight years or otherwise, for a period of not more than two years at a time, upto a maximum of sixty years of age of the incumbent. The pay and allowance of such re-employed persons shall be as decided by the appointing authority.