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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Karnataka - Subsection

Section 11(xii) in Chalukya's Heritage Area Management Authority Act, 2017

(xii)to raise local, regional, national and international awareness about the significance of the Architectural importance of Chalukyas of Badami, Ihole and Pattadakal and in the heritage area;