Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 153] [Entire Act] NCT Delhi - Subsection Section 153(a) in The Delhi Lands Reforms Act, 1954 (a)[ ceases to be a member of the Gaon Sabha or] [Substituted by Act 4 of 1959 section 17 for clause (a) (w.e.f. 12-3-1959)]
