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[Cites 0, Cited by 1] [Section 3] [Entire Act]

State of West Bengal - Subsection

Section 3(1) in The West Bengal Non-Agricultural Tenancy Act, 1949

(1)There shall be, for the purposes of this Act, the following classes of non-agricultural tenants, namely:-
(a)tenants, and
(b)under-tenants.