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[Cites 0, Cited by 0] [Section 147] [Entire Act]

State of Manipur - Subsection

Section 147(n) in The Manipur Co-operative Societies Act, 1976

(n)if it is an offence under Clause (n) of that section, with imprisonment for a term which may extend to six months or with fine which may extend to one thousand rupees or with both;