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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Bihar - Subsection

Section 2(b) in The Bihar Civil Service (Judicial Branch) (Recruitment) Rules, 1955

(b)Recruitment to the posts of [Civil Judge (Senior Division) and Civil Judge (Junior Division)] [Substituted for the word 'Subordinate Judges' Civil Judge (Senior Division) and for 'Munsif' Civil Judge (Junior Division) vide Section 3 Amendment Rules, 2005.], shall be made, by the High Court; by promotion of Munsifs confirmed under rule 27.