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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Uttar Pradesh - Subsection

Section 18(8) in U.P. Street Vendors within the area of an Industrial Development Authority (Protection of Livelihood and Regulation of Street Vending) Rules, 2018

(8)Every street vendor shall extend full cooperation to the Industrial Development Authority conservancy staff for cleaning the places, of his/her vending and also to the other staff for carrying on any development work.