Supreme Court - Daily Orders
Rajasthan Rajya Vidyut Karmachari ... vs Rajasthan Rajya Vidyut Prasaran Nigam ... on 3 December, 2014
Bench: Madan B. Lokur, Kurian Joseph
IN THE SUPREME COURT OF INDIA
CIVIL APPELLATE JURISDICTION
REVIEW PETITION (CIVIL) NO. 2611 of 2014
IN
CIVIL APPEAL NO. 7526 of 2014
RAJASTHAN RAJYA VIDYUT KARMACHARI FEDERATION Petitioner(s)
VERSUS
RAJASTHAN RAJYA VIDYUT PRASARAN NIGAM LTD. & ANR Respondent(s)
WITH
REVIEW PETITION (CIVIL) NO. 2576 of 2014
IN
CIVIL APPEAL NO. 7553 of 2014
O R D E R
These review petitions have been filed against order dated 07.08.2014 whereby the civil appeals were dismissed.
We have considered the review petitions on merits. In our opinion, no case for review of order dated 07.08.2014 is made out. Consequently, the review petitions are dismissed.
…....................J. [Madan B. Lokur] …....................J. [Kurian Joseph] NEW DELHI DECEMBER 03, 2014 Signature Not Verified Digitally signed by Meenakshi Kohli Date: 2014.12.10 12:31:52 IST Reason: Chamber Matter SECTION XV S U P R E M E C O U R T O F I N D I A RECORD OF PROCEEDINGS R.P.(C) No. 2611/2014 In C.A. No. 7526/2014 RAJASTHAN RAJYA VIDYUT KARMACHARI FEDERATION Petitioner(s) VERSUS RAJASTHAN RAJYA VIDYUT PRASARAN NIGAM LTD. & ANR Respondent(s) (With appln. (s) for oral hearing and office report) WITH R.P.(C) No. 2576/2014 In C.A. No. 7553/2014 (With appln.(s) for permission to appear and argue in person and appln.(s) for application for hearing in open court and appln.(s) for permission to file additional documents and appln.(s) for c/delay in filing review petition and Office Report) Date : 03/12/2014 This petition was circulated today. CORAM : HON'BLE MR. JUSTICE MADAN B. LOKUR HON'BLE MR. JUSTICE KURIAN JOSEPH By Circulation UPON perusing papers the Court made the following O R D E R The review petitions are dismissed in terms of the Signed Order.
(MEENAKSHI KOHLI) (JASWINDER KAUR) COURT MASTER COURT MASTER
[Signed Order is placed on the file]