Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Tamilnadu - Section Section 18 in Tamil Nadu Hostels and Homes for Women and Children (Regulation) Rules, 2015 18. Details of rooms allocated for manager or resident manager or warden or caretaker / care giver or security persons.
