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[Cites 0, Cited by 0] [Section 74] [Entire Act]

State of Tamilnadu - Subsection

Section 74(2) in The Tamil Nadu Town Panchayats, Third Grade Municipalities, Municipalities and Corporations (Elections) Rules, 2006

(2)If any question arises whether an elector was present to the polling station before it was closed, it shall be decided by the Presiding Officer and his decision shall be final.