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[Cites 0, Cited by 0] [Section 298] [Entire Act]

State of Rajasthan - Subsection

Section 298(2) in Rajasthan Panchayati Raj Rules, 1996

(2)The provisions contained in Rule 13 of the Rajasthan Civil Services (Classification, Control and Appeal) Rules, 1958 and directives of the State Government as issued from time to time shall be followed while making such orders.