Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Jharkhand - Section Section 436 in Bihar Education Code, 1961 436. Educational Journals. - Educational journals managed by private enterprise should be encouraged as affording a means of keeping educationists in touch with one another.(Government resolution no. 3268-E., dated the 5th December 1923.)
