Securities Appellate Tribunal
Alankit Imaginations Limited vs Nseil on 12 February, 2025
BEFORE THE SECURITIES APPELLATE TRIBUNAL
MUMBAI
Date: 12.02.2025
Appeal No. 856 of 2022
Alankit Imaginations Limited ...Appellant
Versus
National Stock Exchange of India Limited ...Respondent
Mr. Zal Andhyarujina, Senior Advocate with Mr. Rashid
Boatwalla and Ms. Garima Jain, Advocates i/b MKA & Co. for
the Respondent.
AND
Appeal No. 618 of 2023
Alankit Imaginations Limited ...Appellant
Versus
National Stock Exchange of India Limited ...Respondent
Mr. Shlok Bodas, Advocate i/b Parinam Law Associates for the
Respondent.
ORDER:
Appellants seek time. By consent, call on May 05, 2025.
Justice P. S. Dinesh Kumar Presiding Officer Ms. Meera Swarup Technical Member Dr. Dheeraj Bhatnagar PRERNA Digitally signed Technical Member by PRERNA 12.02.2025 MANISH MANISH KHARE PK KHARE Date: 2025.02.14 11:57:39 +05'30'