Madhya Pradesh High Court
The Hongkong And Shanghai Banking ... vs Chairman Cum Managing Director Zoom ... on 22 July, 2024
Author: Subodh Abhyankar
Bench: Subodh Abhyankar
1 COMP-9-2011 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE COMP No. 9 of 2011 (SENIOR MANAGER,UCO BANK Vs M/S ZOOM DEVELOPERS (PVT) LTD. ) COMP/3/2010, COMP/4/2010 Dated : 22-07-2024 Parties through their counsel.
Shri A.S. Bahrawat, counsel for the Union Bank of India submits that he is filing reply to IA Nos.5497/2024. 5171/2024 and 7602/2022 during the course of the day.
Let the matter be listed on 02/09/2024.
(SUBODH ABHYANKAR) JUDGE krjoshi Signature Not Verified Signed by: KHEMRAJ JOSHI Signing time: 7/22/2024 6:07:43 PM