Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 20] [Section 15] [Entire Act] State of Uttar Pradesh - Subsection Section 15(4) in U.P. Sugarcane (Regulation Supply and Purchase) Act, 1953 (4)An appeal shall lie to the State Government against the order of the Cane Commissioner passed under sub-section (1).
