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[Cites 0, Cited by 0] [Section 185] [Entire Act]

State of Sikkim - Subsection

Section 185(1) in The Sikkim Police Act, 2008

(1)If any difficulty arises in giving effect to the provisions of this Act the State Government may, by notification in the Official Gazette, make such provisions as it deems necessary or expedient for removing the difficulty.