Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 581J] [Entire Act]

Union of India - Subsection

Section 581J(1) in The Companies (Amendment) Act, 2002

(1)Notwithstanding anything contained in sub- section (1) of section 581C, any inter- State co- operative society with objects not confined to one State may make an applicatio to the Registrar for registration as Producer Company under this Part.