Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 468(7)] [Section 468] [Entire Act]

NCT Delhi - Subsection

Section 468(7)(a) in The Delhi Municipal Corporation Act, 1957

(a)the date of the commission of such offence, or