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State of Madhya Pradesh - Section

Section 21 in The Northern India Ferries (M.P.) Rules, 1962

21.

Printed receipt books shall be supplied by the Executive Engineer on payment, to the lessees whose leases exceed Rs. 500/- in value. Such lessees shall give, or cause to be given, receipt from the printed receipt book, on demand, to persons using the ferry, for all sums received from them in payment of tolls.