Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Uttar Pradesh - Subsection

Section 4(2) in The U.P. Milk and Milk Products (Export) Control Order, 1976

(2)The provision of Section 100 of the Code of Criminal Procedure, 1973, relating to search and seizure, shall apply to searches and seizure under this clause.