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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Odisha - Subsection

Section 12(1) in The Orissa Subordinate Transport Engineering Service Rules, 1996

(1)A person appointed to the service shall be on probation for a period of 2 years in case of direct recruitment and one year in case of selection :Provided that such period of probation may also be extended further by the appointing authority for a maximum period of one year, not exceeding 6 months at a time.